Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80IB(8)] [Section 80IB] [Entire Act] Union of India - Subsection Section 80IB(8)(c) in The Income Tax Act, 1961 (c)is for the time being approved by the prescribed authority at any time before the 1st day of April, 1999.