Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act] State of Kerala - Subsection Section 38(2)(c) in Kerala Ancient Monuments and Archaeological Sites and Remains Act, 1968 (c)the right of access of the public to a protected monument and the fee, if any, to be charged therefor;