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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(e) in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964

(e)by distributing copies of the notice at agricultural, religious or other lairs, at public markets and at social and political assemblies held in the affected area or in the vicinity thereof during the currency of the notice;