Supreme Court - Daily Orders
Andhra Pradesh State Fibenet Ltd vs Shreya Broadcasting Private Limited on 2 March, 2020
Bench: Arun Mishra, Indira Banerjee
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 1745 OF 2020
ANDHRA PRADESH STATE FIBENET LTD Appellant(s)
VERSUS
SHREYA BROADCASTING PRIVATE LIMITED Respondent(s)
O R D E R
Issue notice.
Execution to remain stayed till the next date of hearing.
Steps for service of notice be taken within three days from today, failing which the appeal shall stand dismissed without further reference to the Court. In case the steps are taken within the stipulated time, the matter be listed for hearing on 30.03.2020.
.......................J. [ ARUN MISHRA ] .......................J. [ INDIRA BANERJEE ] New Delhi;
MARCH 02, 2020.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2020.03.03 17:21:11 IST Reason: ITEM NO.53 COURT NO.3 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 1745/2020 ANDHRA PRADESH STATE FIBENET LTD Appellant(s) VERSUS SHREYA BROADCASTING PRIVATE LIMITED Respondent(s) (FOR ADMISSION )
Date : 02-03-2020 This appeal was called on for hearing today. CORAM : HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MS. JUSTICE INDIRA BANERJEE For Appellant(s) Mr. R. Venkataramani, Sr. Adv.
Mr. G. N. Reddy, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Issue notice.
Execution to remain stayed till the next date of hearing. Steps for service of notice be taken within three days from today, failing which the appeal shall stand dismissed without further reference to the Court. In case the steps are taken within the stipulated time, the matter be listed for hearing on 30.03.2020. (JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER (Signed order is placed on the file)