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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(ii) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

(ii)Government may, in exceptional circumstances, grant old age pension under these rules to a destitute by relaxing the condition of age limit prescribed in Rule 2(i) of these Rules.]