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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(1)(b) in The Goa, Daman and Diu Marine Fishing Regulation Act, 1980

(b)five times the value of the fish, if the value of the fish involved is more than one thousand rupees; or