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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(4) in Information Assistant, Class III, Competitive Examination Rules, 2015

(4)if at any time, the candidate is found not eligible to appear at the examination, his candidature shall be cancelled even if already selected and appointed, his appointment shall be treated as cancelled ab-initio and his service shall be terminated forthwith:Provided that such candidate shall be given an opportunity of being heard before terminating his service.