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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(14) in The U.P. Government Servants (Employment Leave) Rules, 2003

(14)The provisions of the Uttar Pradesh Government Servants Conduct Rules, 1956, as amended from time to time, regarding the engagement of a Government servant in any kind of private trade or business shall stand relaxed during the period of Employment Leave. Other provisions of the aforesaid rules shall remain in force.