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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in The Orissa Caste Certificate (for Scheduled Castes and Scheduled Tribes) Rules, 1980

(d)"Appointing authority" in relation to a service or post in an establishment means the authority empowered to make appointment to such service or post: