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[Cites 0, Cited by 1] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(r) in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950

(r)"Protected" means a person who is deemed to be a protected tenant under the provisions of this Act;