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State of Tamilnadu - Section

Section 3 in Tamil Nadu Homeopathy Council (Syllabus for Written Test) Regulations, 1975

3. Eligibility for admission.

- Practitioners of Homeopathy, who have applied to the council for registration under clause (c) of section 15 of the Act, in Form VI on or before 4th May 1974 with proof of having regular practice for a period of not less than four years on the date of application and whose application are found to be in order by the Council, shall be eligible to appear for the written test.