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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Puducherry - Subsection

Section 45(3) in Puducherry School Education Act, 1987

(3)The Advisory Board constituted under sub-section (2) shall include-
(a)Heads of private schools ;
(b)representatives of the organisations of teachers of the private schools ;
(c)managers of the private schools ;
(d)representatives of parents or guardians of students of private schools ;and
(e)eminent educationists.