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State of West Bengal - Section

Section 051 in Simplified Procedure of Mutation

051.

Simplified Procedure of MutationOrder No. 644-LR/1A-01/2009, dated Kolkata, the 6th February, [2009] [Pulished in the Kolkata Gazette, Extraordinary, dated 6.02.2009. ].— Whereas it has been observed by the State Government that there are a considerable number of mutation cases lying pending for disposal due to various complications involved in disposing of such cases;