Punjab-Haryana High Court
The State Of Haryana vs Dharamvir Singh on 16 March, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 939 of 1990(O & M)
(LAC NO. 250/4 OF 1988)
The State of Haryana
......Appellant
Versus
Dharamvir Singh
.....Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Additional Advocate General, Haryana.
None for the respondent.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 924 of 1990, titled as The State of Haryana Versus Chandgi and others.
(RAJESH BINDAL) JUDGE 16.3.2011 A.Gupta