Madhya Pradesh High Court
Smt. Manjula Singh Chauhan vs Shri Vishal Singh Chauhan on 23 February, 2021
Author: Mohammed Fahim Anwar
Bench: Mohammed Fahim Anwar
1 CRR-369-2021
The High Court Of Madhya Pradesh
CRR-369-2021
(SMT. MANJULA SINGH CHAUHAN Vs SHRI VISHAL SINGH CHAUHAN)
2
Jabalpur, Dated : 23-02-2021
Shri D.K. Raghuvanshi, Advocate for the applicant.
Ms. Vandana Parihar, Advocate through VC for the respondent No.1.
As mutually agreed by the learned counsel for the parties, list this case along with connected matter on 5.3.2021.
(MOHD. FAHIM ANWAR) JUDGE irfan Signature Not Verified SAN Digitally signed by MOHD IRFAN SIDDIQUI Date: 2021.02.23 17:35:23 IST