Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Swaran Kaur And Ors vs Jagdish Singh And Ors on 2 May, 2016

260
                       FAO No.3385 of 2013 (O&M)

Swaran Kaur and others         Vs.         Jagdish Singh and others

Present: Mr. G.C.Shahpuri, Advocate
         for the appellants.

           Mr. Varun Sharma, Advocate
           for respondents.

           ***

This is claimants' appeal for enhancement of compensation in a death case where liability is not disputed.

Service is complete.

Heard.

Admitted.

To be referred to Permanent Lok Adalat.




                                                     (AJAY TEWARI)
May 02, 2016                                            JUDGE
anuradha




                                       1 of 1


                    ::: Downloaded on - 05-05-2016 00:07:08 :::