Punjab-Haryana High Court
Swaran Kaur And Ors vs Jagdish Singh And Ors on 2 May, 2016
260
FAO No.3385 of 2013 (O&M)
Swaran Kaur and others Vs. Jagdish Singh and others
Present: Mr. G.C.Shahpuri, Advocate
for the appellants.
Mr. Varun Sharma, Advocate
for respondents.
***
This is claimants' appeal for enhancement of compensation in a death case where liability is not disputed.
Service is complete.
Heard.
Admitted.
To be referred to Permanent Lok Adalat.
(AJAY TEWARI)
May 02, 2016 JUDGE
anuradha
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