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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)controls of every lifting appliance
(i)are so situated that the driver of such appliance at his stand or seat has ample room for operating and has an unrestricted view of building or other construction work, as far as practicable, and that he remains clear of the load and ropes, and that no load passes over him;
(ii)are positioned with due regard to ergonometric considerations for proper operation of such appliance;
(iii)are so located that the driver of such appliance remains above the height of the heel block during the whole operation of such appliance;
(iv)have upon them or adjacent to them clear makings to indicate their purpose and mode of operations;
(v)are provided, wherever necessary, with a suitable locking device to prevent accident movement or displacement.
(vi)move as far as practicable, in the direction of the resultant load movement; and
(vii)wherever automatic brakes are provided, automatically come to the neutral position in case of power failure.