Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 13 in Appointments Committee of The Panchayat Union Councils (Election of Members) Rules, 1997

13. Recording of votes.

- After the voting by members is over, the President shall open the ballot box in the presence of the members present, take out the ballot papers therefrom, record the number of votes obtained by each candidate in a statement.