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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(b) in The Alcock Ashdown Company Limited (Acquisition Of Undertakings) Act,1973

(b)wrongfully obtains possession of any property forming part of the undertakings of the company which have vested in the Central Government under this Act; or