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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(1)The amounts, that are collected from the candidates towards cost of the application and the examination fee, shall be directly credited into the account of the secretary, Andhra Pradesh State Council of Higher Education, Hyderabad.