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Supreme Court - Daily Orders

Commissioner Of Income Tax -Ii, ... vs M/S Hero Cycles Ltd on 30 January, 2018

      ITEM NO.15                            REGISTRAR COURT. 2                  SECTION IV

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Civil Appeal               No(s).      5436/2016

      COMMISSIONER OF INCOME TAX -II, LUDHIANA                                Appellant(s)

                                                         VERSUS

      M/S HERO CYCLES LTD                                                     Respondent(s)



      WITH
      C.A. No. 6374/2016 (XVI)
      (NOT READY)

      Date : 30-01-2018 This appeal was called on for hearing today.


      For Appellant(s)                     Mr.Pabitra Kr.Biswal,Adv.
                                           Mrs. Anil Katiyar, AOR

      For Respondent(s)
                                           Mr. Rameshwar Prasad Goyal, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R
Civil Appeal No. 5436/2016

Service is complete. Ld.counsel for the parties have not filed the statement of case within the statutory period. However, statement of case is not mandatory as per amended Supreme Court Rules,2013. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.

C.A. No. 6374/2016

Service is complete on the sole respondent, but no one has entered appearance on his behalf.

Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.01.31 10:25:21 IST Reason:

…..........2 ITEM NO.15 -2- Ld.counsel for the Appellant has not filed the statement of case within the statutory period. However, statement of case is not mandatory as per amended Supreme Court Rules,2013. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.

SANJAY PARIHAR Registrar SB