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State of Odisha - Section

Section 1 in The Orissa Affiliation of Bar Association Scheme, 1981

1. Short title, extent and commencement.

(1)This scheme may be called the Orissa Affiliation of Bar Association Scheme, 1981.
(2)It shall apply to the whole of the State.
(3)It shall come into force on such day as the Council may notify.