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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(2)The Chairperson shall, upon the written request of not less than 10 members of the State Coordination Committee, call a special meeting of the State Coordination Committee.