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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 51(3)(a) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(a)all the members of the Gram Panchayat shall, from the date specified in the order, cease to be its members;