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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(3) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

(3)Where both husband and wife have applied for assistance to the marriage of his/her son or daughter under this clause, one of them alone shall be eligible for this assistance.