Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(14) in National Council for Teacher Education (Recognition Norms and Procedure)Regulations, 2014 (14)The institution shall adhere to the mandatory disclosure in the prescribed format and display up-to-date information on its official website.
