Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 60 in Maharashtra Factories Rules, 1963 60. Belts, etc., to be regularly examined. - All belts shall be regularly examined to ensure that joints are safe and the belts are at proper tension.
