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State of Punjab - Section

Section 6 in Punjab State Veterinary Council Rules, 1997

6. Period for lodging claim and objections. [(Section 37 and Section 65(2)(b)].

- Every claim for inclusion of a name in the rolls and every objection to an entry therein shall be lodged in Forms I and II respectively within a period of fifteen days from the date of publication of the draft of rolls under rule 5.