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Bombay High Court

Kerala Financial Corporation (Kfc) vs Bank Of Baroda And 2 Ors on 4 May, 2026

Author: Bharati Dangre

Bench: Bharati Dangre

                                 1/1                     901 wp-2433-22.odt

Salgaonkar

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION
                     WRIT PETITION NO.2433 OF 2022
National Bank for Agriculture And             ..     Petitioner
Rural Development (NABARD)
                       Versus
Bank of Baroda & Anr.                         ..     Respondents


                                   WITH
                     WRIT PETITION NO.3373 OF 2022
Kerala Financial Corporation (KFC)            ..     Petitioner
                       Versus
Bank of Baroda & Ors.                         ..     Respondents

                            ...
Mr.Nilesh Ghadge i/b BGK Law Associates for the Petitioner.

Mr.Yohaann Limothwalla with Ahsan Allana i/b JSA for the
Respondent No.1.

Mr.Kunal Mehta (through VC) with Jinal Gogri and megh Soni
i/b Crawford Bayley & Co. for the Respondent No.2 in
WP/2433/22 and WP/3373/22.

                          CORAM: BHARATI DANGRE &
                                 MANJUSHA DESHPANDE, JJ.

DATE : 04th MAY, 2026 ...

P.C:-

In continuation of the order dated 20/04/2026, the learned counsel representing Respondent No.1 seeks some more time.
At his request, re-notify to 16th June, 2026.
(MANJUSHA DESHPANDE, J.) (BHARATI DANGRE, J.) ::: Uploaded on - 04/05/2026 ::: Downloaded on - 04/05/2026 23:57:02 :::