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[Cites 0, Cited by 0] [Section 937] [Entire Act]

State of Uttar Pradesh - Subsection

Section 937(5) in Rules under the United Provinces Excise Act, 1910

(5)Any Bhang rendered unfit for issue in any place of storage, whether by reason of age or of unfitness for consumption or for any other reason shall be destroyed in the presence of the Assistant Excise Commissioner after obtaining the orders of the Excise Commissioner.