Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 3 in The Rajasthan Rules for the Grant of Stipend to Unemployed Engineering Graduates and Diploma Holders in Engineering, 1973

3. Scope.

- These rules shall be applicable to the Engineering Graduates and Diploma Holders selected for the formation of a Pool of unemployed Engineering Graduates and Diploma Holders and allotted to various Government/Semi Government Engineering Departments as Apprentice Engineering subordinate to gain necessary experience to find regular employment under the Government or elsewhere or to seek avenues of self employment.