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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(5)(c) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(c)[ Priorities for allotment amongst unemployed Graduates in Agriculture (including unemployed Graduates in Agricultural Engineering) shall be first come first served.] [Inserted with retrospective effect [18-12-67] vide Rajasthan Government Gazette 4 C, Extraordinary, dated 9-8-1968 pages 406-407 (3).]