(1)This Act may be called the [* * * *] [Word "INDIAN" omitted by the Indian Coinage (Amendment) Act (47 of 1975), Section 2 (12-8-1975).] Coinage Act, 1906; and(2)[ It extends to the whole of India [* * * *] [Substituted for the former sub-section (2), by the A.L.O., 1950.].]
