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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2) in U.P. Judicial Officers' Service Rules, 1960

(2)Subject to the provisions of Rules 6 and 14, the Governor shall select the candidates who stand highest in order of merit in the list prepared by the Commission under clause (1) of this rule, provided that they are duly qualified in other respects under these rules.