Section 119(21) in The Punjab Panchayati Raj Act, 1994

[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Punjab - Subsection

Section 119(21) in The Punjab Panchayati Raj Act, 1994

(21)Welfare of the weaker sections and in particular of the Scheduled Castes and Backward Classes,. -

(i)promotion of welfare of Scheduled Castes, Backward Classes and other weaker sections of society;

(ii)protecting Scheduled Castes and Backward Classes and other weaker sections from social injustice and exploitation;