Gujarat High Court
Gujarat Rural Labour Welfare Board vs Manjulaben Natwarlal Jani on 10 July, 2019
Author: Anant S. Dave
Bench: Anant S. Dave, Biren Vaishnav
C/LPA/17518/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/CIVIL APPLICATION NO. 17526 of 2019
With
F/LETTERS PATENT APPEAL NO. 17518 of 2019
In R/SPECIAL CIVIL APPLICATION NO. 10494 of 2015
With
F/CIVIL APPLICATION NO. 17933 of 2019
With
F/LETTERS PATENT APPEAL NO. 17930 of 2019
In
SPECIAL CIVIL APPLICATION NO. 18267 of 2018
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 17930 of 2019
In
SPECIAL CIVIL APPLICATION NO. 18267 of 2018
With
F/CIVIL APPLICATION NO. 18720 of 2019
With
F/LETTERS PATENT APPEAL NO. 18719 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 18719 of 2019
With
F/CIVIL APPLICATION NO. 18863 of 2019
With
F/LETTERS PATENT APPEAL NO. 18861 of 2019
In
SPECIAL CIVIL APPLICATION NO. 21869 of 2016
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 18861 of 2019
In
SPECIAL CIVIL APPLICATION NO. 21869 of 2016
With
F/CIVIL APPLICATION NO. 18893 of 2019
With
F/LETTERS PATENT APPEAL NO. 18892 of 2019
In
SPECIAL CIVIL APPLICATION NO. 2961 of 2015
With
F/CIVIL APPLICATION NO. 18931 of 2019
Page 1 of 6
Downloaded on : Mon Aug 05 21:04:00 IST 2019
C/LPA/17518/2019 ORDER
With
F/LETTERS PATENT APPEAL NO. 18928 of 2019
In
SPECIAL CIVIL APPLICATION NO. 10616 of 2016
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 18928 of 2019
In
SPECIAL CIVIL APPLICATION NO. 10616 of 2016
With
F/CIVIL APPLICATION NO. 19198 of 2019
With
F/LETTERS PATENT APPEAL NO. 19196 of 2019
In
SPECIAL CIVIL APPLICATION NO. 4765 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 19196 of 2019
In
SPECIAL CIVIL APPLICATION NO. 4765 of 2019
With
F/CIVIL APPLICATION NO. 19509 of 2019
With
F/LETTERS PATENT APPEAL NO. 19508 of 2019
In
SPECIAL CIVIL APPLICATION NO. 8586 of 2015
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 19508 of 2019
In
SPECIAL CIVIL APPLICATION NO. 8586 of 2015
With
F/CIVIL APPLICATION NO. 19716 of 2019
With
F/LETTERS PATENT APPEAL NO. 19714 of 2019
In
SPECIAL CIVIL APPLICATION NO. 3581 of 2004
With
F/CIVIL APPLICATION NO. 19947 of 2019
With
F/LETTERS PATENT APPEAL NO. 19945 of 2019
In
SPECIAL CIVIL APPLICATION NO. 2499 of 2019
With
F/CIVIL APPLICATION NO. 21062 of 2019
Page 2 of 6
Downloaded on : Mon Aug 05 21:04:00 IST 2019
C/LPA/17518/2019 ORDER
With
F/LETTERS PATENT APPEAL NO. 19047 of 2019
In
SPECIAL CIVIL APPLICATION NO. 2442 of 2004
With
CIVIL APPLICATION (FOR INTERIM RELIEF) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 19047 of 2019
In
SPECIAL CIVIL APPLICATION NO. 2442 of 2004
With
F/LETTERS PATENT APPEAL NO. 16916 of 2019
In
SPECIAL CIVIL APPLICATION NO. 7868 of 1993
With
F/CIVIL APPLICATION NO. 16917 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 16916 of 2019
In
SPECIAL CIVIL APPLICATION NO. 7868 of 1993
With
F/LETTERS PATENT APPEAL NO. 17432 of 2019
In
SPECIAL CIVIL APPLICATION NO. 9142 of 2011
With
F/LETTERS PATENT APPEAL NO. 17439 of 2019
In
SPECIAL CIVIL APPLICATION NO. 25697 of 2006
With
F/LETTERS PATENT APPEAL NO. 17538 of 2019
In
SPECIAL CIVIL APPLICATION NO. 2203 of 2006
With
F/LETTERS PATENT APPEAL NO. 17749 of 2019
In
SPECIAL CIVIL APPLICATION NO. 3798 of 2014
With
CIVIL APPLICATION (FOR INTERIM RELIEF) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 17749 of 2019
In
SPECIAL CIVIL APPLICATION NO. 3798 of 2014
With
F/LETTERS PATENT APPEAL NO. 17807 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
Page 3 of 6
Downloaded on : Mon Aug 05 21:04:00 IST 2019
C/LPA/17518/2019 ORDER
In F/LETTERS PATENT APPEAL NO. 17807 of 2019
With
F/LETTERS PATENT APPEAL NO. 17820 of 2019
In
SPECIAL CIVIL APPLICATION NO. 17610 of 2006
With
F/LETTERS PATENT APPEAL NO. 17926 of 2019
In
SPECIAL CIVIL APPLICATION NO. 10611 of 2016
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 17926 of 2019
In
SPECIAL CIVIL APPLICATION NO. 10611 of 2016
With
F/LETTERS PATENT APPEAL NO. 17978 of 2019
In
SPECIAL CIVIL APPLICATION NO. 8881 of 2019
With
F/LETTERS PATENT APPEAL NO. 18121 of 2019
In
SPECIAL CIVIL APPLICATION NO. 17521 of 2003
With
F/LETTERS PATENT APPEAL NO. 18864 of 2019
In
SPECIAL CIVIL APPLICATION NO. 13371 of 2013
With
F/LETTERS PATENT APPEAL NO. 18866 of 2019
In
SPECIAL CIVIL APPLICATION NO. 8538 of 2016
With
F/LETTERS PATENT APPEAL NO. 18869 of 2019
In
SPECIAL CIVIL APPLICATION NO. 18403 of 2016
With
CIVIL APPLICATION (FOR INTERIM RELIEF) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 18869 of 2019
In
SPECIAL CIVIL APPLICATION NO. 18403 of 2016
With
F/LETTERS PATENT APPEAL NO. 18887 of 2019
In
SPECIAL CIVIL APPLICATION NO. 9088 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
Page 4 of 6
Downloaded on : Mon Aug 05 21:04:00 IST 2019
C/LPA/17518/2019 ORDER
In F/LETTERS PATENT APPEAL NO. 18887 of 2019
In
SPECIAL CIVIL APPLICATION NO. 9088 of 2019
With
F/LETTERS PATENT APPEAL NO. 18949 of 2019
In
SPECIAL CIVIL APPLICATION NO. 22907 of 2017
With
F/LETTERS PATENT APPEAL NO. 19053 of 2019
In
SPECIAL CIVIL APPLICATION NO. 2750 of 2004
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 19053 of 2019
In
SPECIAL CIVIL APPLICATION NO. 2750 of 2004
With
F/LETTERS PATENT APPEAL NO. 19193 of 2019
In
SPECIAL CIVIL APPLICATION NO. 9953 of 2019
With
CIVIL APPLICATION (FOR INTERIM RELIEF) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 19193 of 2019
In
SPECIAL CIVIL APPLICATION NO. 9953 of 2019
With
F/LETTERS PATENT APPEAL NO. 19608 of 2019
In
SPECIAL CIVIL APPLICATION NO. 6485 of 2019
With
F/LETTERS PATENT APPEAL NO. 19633 of 2019
In
SPECIAL CIVIL APPLICATION NO. 7997 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 19633 of 2019
In
SPECIAL CIVIL APPLICATION NO. 7997 of 2019
With
F/MISC. CIVIL APPLICATION NO. 19869 of 2019
In
SPECIAL CIVIL APPLICATION NO. 16599 of 2018
==========================================================
VINODBHAI BHAGUBHAI CHAUHAN
Versus
Page 5 of 6
Downloaded on : Mon Aug 05 21:04:00 IST 2019
C/LPA/17518/2019 ORDER
AHMEDABAD MUNICIPAL CORPORATION
==========================================================
Appearance:
MR HEMAL K ACHARYA(6021) for the Appellant(s) No. 1
==========================================================
CORAM: HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 10/07/2019
COMMON ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE) Office objections to be removed on or before 31st July, 2019 failing which, the matters will stand dismissed for non-
prosecution.
(ANANT S. DAVE, ACJ) (BIREN VAISHNAV, J) RADHAKRISHNAN K.V. Page 6 of 6 Downloaded on : Mon Aug 05 21:04:00 IST 2019