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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(5) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(5)The Board may also deploy the services of the student legal services volunteers and non Governmental organisation volunteers in paralegal tasks such as contacting the parents of the juveniles in conflict with law and gathering relevant social and rehabilitative information about the juveniles.