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State of Maharashtra - Section

Section 7 in The Societies Registration (Maharashtra) Rules, 1971

7. [ Annual list of managing body under Section 4. [Substituted by G.N. of 12.8.1983 (w.e.f. 15.8.1983).]

- The Secretary of the Society or such other person as may be authorised by the society in i his behalf shall forward the annual list of the persons referred to in Section 4 to the Assistant Registrar in the form of a statement in Schedule I.]