Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(h) in The Bihar Bhoodan Yagna Rules, 1955 (h)[ "section" means a section of the Act;] [Renumbered by by notification no. 604 L.R., dated the 20th/21st January, 1963.]
