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[Cites 0, Cited by 0] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(13) in The Punjab Panchayati Raj Act, 1994

(13)Household and Small Scale Industries including food processing:. -
(a)identification of traditional skills in the locality and developing household industries ;
(b)assessment of raw material requirements so as to ensure timely supply ;
(c)design and production to suit the changing consumer demand ;
(d)organisation of training programme for craftsman and artisans ;
(e)laison to tap bank credit for this programme ;
(f)popularising and marketing of finished products ;
(g)promotion and development of industrial estates ;
(h)organising khadi, handloom, handicraft and village and cottage industries ;
(i)supply of improved tool kits to rural artisans and imparting of training in their use ;
(j)setting up of rural centres for repair and maintenance of tractors, diesel engines, electric motor and other agricultural implements and electric articles.