Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 92 in The Rajasthan Distilleries Rules, 1977

92. Minimum stocks for distillery and warehouse attached to it.

- The Excise Commissioner may prescribe the minimum stock of each kind of spirit to be maintained in distilleries and warehouses attached to them to ensure regular supply of spirit to the licensees.