Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Bombay Presidency - Subsection Section 8(a) in Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958 (a)prohibit the grant of licences in respect of a lottery or class of lotteries throughout the State or in any area;
