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State of Goa - Section

Section 12 in The Goa Panchayat Raj (Election of Members of Standing Committees) Rules, 1999

12. Adjourned meeting.

- If, at a meeting called for the election of a member of any Committee, no member is elected for any reason whatsoever, the Presiding Authority shall adjourn the same to another date to be notified by the Panchayat in due course.