Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(10)(b) in The Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986

(b)Non-promotion of a member of the service, whether in a substantive or officiating capacity after consideration of his case, to class or category for promotion to which he is eligible;