Madras High Court
K.Rajesh Bobby vs The State Of Tamil Nadu on 18 December, 2024
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
W.P (MD).No.30717 of 2024
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 18.12.2024
CORAM
THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN
W.P (MD).No.30717 of 2024
K.Rajesh Bobby ...Petitioner
Vs.
1.The State of Tamil Nadu,
Rep. by its Secretary,
Registration Department,
Secretariat, St. George Fort,
Chennai-600 009.
2.The Inspector General of Registration,
No.100, Santhome High Road, Chennai-600 028.
3.The District Collector,
Kanyakumari District, Nagercoil.
4.The District Revenue Officer,
Kanyakumari District, Nagercoil.
5.The District Registrar,
Registration Department,
Kanyakumari District, Nagercoil.
6.The Sub-Registrar-R1,
Registration Department,
Kanyakumari District, Nagercoil.
7.S.Kasthuribai
8.S.Jeyakumar
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W.P (MD).No.30717 of 2024
9.T.Suresh
10.J.Sivathanulingam ...Respondents
Prayer: Petition filed under Article 226 of the Constitution of India praying to
issue a Writ of Mandamus, to direct the Respondents 5 & 6 not to register the
unapproved plots in land situated at Survey no.116/8 Dharmapuram North
Village, Agasteeswaram Taluk, Kanyakumari District based on the petitioner's
representation dated 26.11.2024.
For Petitioner : Mr.I.George Paul Anto
For R1 to R6 : Mr.D.Sadiq Raja
Additional Government Pleader
ORDER
This writ petition has been filed for a direction directing the Respondents 5 & 6 not to register the unapproved plots in land situated at Survey no.116/8 Dharmapuram North Village, Agasteeswaram Taluk, Kanyakumari District.
2. By consent of both parties, the Writ Petition is taken up for final disposal at the admission stage itself.
3. Heard the learned counsel appearing on either side and perused the materials placed before this Court.
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4. Without expressing any opinion on merits of the writ petition, the respondents 5 & 6 are directed to consider the objection raised by the petitioner if any document produced for registration in respect of unapproved plots in land situated at Survey no.116/8 Dharmapuram North Village, Agasteeswaram Taluk, Kanyakumari District.
5. With the above direction, the writ petition is disposed of. No costs.
Internet : Yes
Index : Yes/No 18.12.2024
Speaking/Non Speaking order
am
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1.The Secretary, Registration Department, Secretariat, St. George Fort, Chennai-600 009.
2.The Inspector General of Registration, No.100, Santhome High Road, Chennai-600 028.
3.The District Collector, Kanyakumari District, Nagercoil.
4.The District Revenue Officer, Kanyakumari District, Nagercoil.
5.The District Registrar, Registration Department, Kanyakumari District, Nagercoil.
6.The Sub-Registrar-R1, Registration Department, Kanyakumari District, Nagercoil.
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am W.P (MD).No.30717 of 2024 18.12.2024 https://www.mhc.tn.gov.in/judis 5/5