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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(9) in The Orissa Veterinary Council Rules, 1997

(9)Every meeting of the State Council shall be presided over by its President when present or, in his absence, by Vice-President. In case both President and Vice-President are absent, the meeting of the State Council shall be presided by any other member chosen by the members present from amongst themselves.