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Rajasthan High Court - Jodhpur

Jheel Sanrakshan Samiti vs State Of Rajasthan on 19 February, 2019

Bench: Sangeet Lodha, Dinesh Mehta

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
             D.B. Civil Writ Petition (PIL) No.1374/2019

Jheel Sanrakshan Samiti, 113, Chetak Marg, Udaipur - 313001.
Through Its Secretary Tej Razdaan.
                                                          ----Petitioner
                                  Versus
1.       State Of Rajasthan, Through Chief Secretary, Secretariat,
         Jaipur.
2.       Urban Development And Housing Department, Through
         Additional Chief Secretary, Jaipur.
3.       Collector, Udaipur.
4.       Urban Improvement Trust, Udaipur through its Secretary.
5.       Nagar Nigam, Udaipur Through its Commissioner.
6.       Chairman,    National    Technical    Research   Organization
         (NTRO), Prime Minister's Office, Govt. Of India, South
         Block, New Delhi.
                                                     ----Respondents


For Petitioner(s)        :     Mr. M. R. Singhvi, Sr. Advocate
                               assisted by Mr. Hukum Singh.
                               Mr. Sharad Kothari.



            HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE DINESH MEHTA Order 19/02/2019 Issue notice. Issue notice of the stay application also; be given 'dasti' to the learned counsel for the petitioner for service upon the respondents. Notices are made returnable within four weeks.

(2 of 2) [CW-1374/2019] In the meanwhile and until further orders, the status-quo, as it exists today, shall be maintained in relation to ongoing construction by the respondent No.5 of the Cantilever Food Court over the Swaroop Sagar Lake.

(DINESH MEHTA),J (SANGEET LODHA),J 62-A.Arora/-

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