Rajasthan High Court - Jodhpur
Jheel Sanrakshan Samiti vs State Of Rajasthan on 19 February, 2019
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Civil Writ Petition (PIL) No.1374/2019
Jheel Sanrakshan Samiti, 113, Chetak Marg, Udaipur - 313001.
Through Its Secretary Tej Razdaan.
----Petitioner
Versus
1. State Of Rajasthan, Through Chief Secretary, Secretariat,
Jaipur.
2. Urban Development And Housing Department, Through
Additional Chief Secretary, Jaipur.
3. Collector, Udaipur.
4. Urban Improvement Trust, Udaipur through its Secretary.
5. Nagar Nigam, Udaipur Through its Commissioner.
6. Chairman, National Technical Research Organization
(NTRO), Prime Minister's Office, Govt. Of India, South
Block, New Delhi.
----Respondents
For Petitioner(s) : Mr. M. R. Singhvi, Sr. Advocate
assisted by Mr. Hukum Singh.
Mr. Sharad Kothari.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 19/02/2019 Issue notice. Issue notice of the stay application also; be given 'dasti' to the learned counsel for the petitioner for service upon the respondents. Notices are made returnable within four weeks.
(2 of 2) [CW-1374/2019] In the meanwhile and until further orders, the status-quo, as it exists today, shall be maintained in relation to ongoing construction by the respondent No.5 of the Cantilever Food Court over the Swaroop Sagar Lake.
(DINESH MEHTA),J (SANGEET LODHA),J 62-A.Arora/-
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