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[Cites 0, Cited by 0] [Section 15B(2)] [Section 15B] [Entire Act]

State of Maharashtra - Subsection

Section 15B(2)(iv) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(iv)Facilities for sports (indoor and outdoor), yoga, music and other extra curricular activities like debates, competitions, painting, literary works, cultural programmes etc. should be provided to juveniles.