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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in The Rajasthan Municipalities (Election) Rules, 1994

(4)A failure to complete or defect in completing the declaration as to symbols in a nomination paper in Form 3 shall not be deemed to defect of a substantial character within the meaning of sub- rule (3).