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[Cites 0, Cited by 1] [Section 6(2)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(2)(a) in The Bihar Co-operative Societies Act, 1935

(a)on any person appointed under sub-section (1), to assist the Registrar, all or any of the powers of the Registrar under the Act except the powers under Section 26, [xxx] [Omitted by Act 29 of 1956] and